JUDGEMENT
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(1.) Rule. Shri Mitesh Amin, learned Public Prosecutor waives service of Rule for the respondent - State.
(2.) The present application is filed under Section 439 of the Code of Criminal Procedure, 1973, for regular bail in connection
with FIR being C.R.No.I-16/2019 registered with Ambaji Police
Station for offence under Sections 302 , 323 , 332 , 143 , 147 , 149 ,
120B , 504 and 34 of IPC and under Section 135 of the Gujarat Police Act.
(3.) Heard Shri Kumar H. Trivedi, learned counsel for the applicants and the learned Public Prosecutor through Video
Conferencing.;
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