JUDGEMENT
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(1.) THE application has been made for approval of provisional transmission charges for Ckts IV & III of 400 kV D/C Satna-Bina transmission line (the transmission assets) under Vindhyachal Stage-III transmission system (the transmission system) in Western Region from the date of commercial operation of the respective element and up to 31.3.2009, based on the Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2004 (the 2004 regulations).
(2.) The investment approval for the transmission system was accorded by Ministry of Power vide its letter dated 23.7.2004 at an estimated cost of Rs. 59647 lakh, which included IDC of Rs. 5289 lakh. Subsequently, approval for the revised cost estimate has been accorded by Ministry of Power under its letter dated 13.11.2007 at an estimated cost of Rs. 68956 lakh, which includes IDC of Rs. 1319 lakh.
The date of commissioning of the respective transmission asset, its apportioned approved cost and cost as on the date of commercial operation, are as given hereunder:
JUDGEMENT_319_TLET0_20080.htm
(3.) THE further details of capital expenditure submitted by the petitioner are as under:
JUDGEMENT_319_TLET0_20081.htm
JUDGEMENT_319_TLET0_20082.htm
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