JUDGEMENT
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(1.) THE application has been made for approval of provisional transmission tariff for Agra-Gwalior 765 kV S/C transmission line along with 400 kV Agra (PGCIL) switching station extension and 400/220 kV Gwalior (PGCIL) sub-station extension (the transmission asset) under Kahalgaon Stage-II Phase-I transmission system (the transmission system) in Western Region and Northern Region from 1.4.2007 to 31.3.2009.
(2.) The investment approval for the transmission system was accorded by Ministry of Power vide its letter dated 12.10.2004 at an estimated cost of Rs. 177193 lakh, which includes IDC of Rs. 8618 lakh. The apportioned approved cost of the transmission asset which is part of the transmission system has been indicated as Rs. 13501 lakh. The transmission asset has been declared under commercial operation w.e.f. 1.4.2007.
The details of capital expenditure submitted by the petitioner are as follows:
JUDGEMENT_280_TLET0_20070.htm
(3.) THE petitioner has claimed the following transmission charges, based on the capital cost of Rs. 17732.02 lakh as on the date of commercial operation:
JUDGEMENT_280_TLET0_20071.htm
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