ASSAM STATE ELECTRICITY BOARD Vs. POWER GRID CORPORATION OF INDIA LTD
LAWS(ET)-2005-6-6
CENTRAL ELECTRICITY REGULATORY COMMISSION
Decided on
June 21,2005
Appellant
VERSUS
Respondents
JUDGEMENT
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(1.) HEARD the representatives of the parties on admission
(2.) AdmitShri Rahman stated that the copy of the review petition had already been served on the respondents. The respondents may file their reply to the review petition latest by 20.7.2005, with a copy to the petitioner who may file its rejoinder, if any, by 29.7.2005.
(3.) LIST this petition on 4.8.2005 for further directions.;
(2.) Admit
(3.) LIST this petition on 4.8.2005 for further directions.;
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