JUDGEMENT
Suresh Kumar Kait, J. -
(1.) Crl. M.A. 36726/2019
1. Allowed, subject to all just exceptions.
(2.) Application is disposed of.
CRL.M.C. 4841/2019
(3.) Vide the present petition, the petitioner seeks direction thereby for quashing of FIR No. 996/15 dated 29.07.2015, registered at PS Govind Puri, Distt. South East and all other proceedings emanating therefrom.;
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