(1.) The affidavit filed by counsel for the Petitioner has been perused.
(2.) For the reasons stated therein, the application is allowed.
(3.) The order dated 4th April, 2018 is recalled and the writ petition is restored to file.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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