I.S. Mehta, J. - (1.) Exemption granted, subject to all just exceptions.
(2.) Application stands disposed of.CRL.M.C. 4168/2017
(3.) This is a petition under Section 482 Cr.P.C., 1973 filed on behalf of the petitioners for quashing of FIR No.739/2015, under Sections 323/354/34 IPC registered at Police Station Ghazipur, Delhi and all proceedings arising therefrom.;