JUDGEMENT
Vibhu Bakhru, J. -
(1.) C M No. 46396/2017
Exemption is allowed, subject to all just exceptions.
(2.) The application stands disposed of.
W.P.(C) 11358/2017 and CM No. 46395/2017
(3.) The petitioner no.1 is a registered society and an Association of Persons, who are in occupation of premises located in Connaught Place, New Delhi.;
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