- (1.) CM APPL. 8039/2015 Exemption allowed subject to just exceptions.
(2.) Application stands disposed of. W.P.(C) 4426/2015
(3.) Respondent nos. 1 & 2 are unserved. Service report with regard to respondent no. 4 is awaited, however, Ms. Meenakshi Arora, Senior counsel on instructions enters appearance on behalf of all the respondents.;