CHANDER PRAKASH Vs. OM PRAKASH BAJAJ
LAWS(DLH)-1984-9-10
HIGH COURT OF DELHI
Decided on September 06,1984

CHANDER PRAKASH Appellant
VERSUS
OM PRAKASH BAJAJ Respondents

JUDGEMENT

R.N.Aggarwal,J. - (1.) A short pedigree table shall be useful in under- standing the relationship between the parties and the dispute : Jagan Nath- JUDGEMENT_251_DRJ7_1984Html1.htm
(2.) Defendants No. 6 to 8 are the sisters of defendants No. 2 to 4. Defendant No. 7 Parmila Kumari is the wife of the plaintiff Om Prakash Bajaj.
(3.) Messrs Jagan Nath Prem Nath is a partnership firm of which defendant? No. 2 to 4 and their father Jagan Nath were the partners. Jagan Nath died in 1974 and the partnership was reconstituted and defendants No. 2 to 4 and their mother Smt. Sewa Dai became the partners.;


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