Sanjeev Sachdeva, J. - (1.) The hearing was conducted through video conferencing.
(2.) Petitioner seeks a direction to respondent, Municipal Corporation to demolish the alleged illegal and unauthorized construction being raised by respondent No.2 in property number D-311, Gali No.14, New Ashok Nagar, East Delhi.
(3.) The petitioner is a resident of property number D-303, Gali No.14, New Ashok Nagar, East Delhi.;