RAJIV SAHAI ENDLAW,J. - (1.) Allowed, subject to just exceptions and as per extant rules.
(2.) The application is disposed of. W.P.(C) 9015/2020 & CM No.29061/2020 (for interim stay)
(3.) The petition impugns the order dated 13th March, 2020 of the Central Administrative Tribunal (CAT), Principal Bench, of dismissal of OA No.131/2020 preferred by the petitioner impugning the order dated 27th December, 2019 of transfer of respondents no.3 and 4 viz. Suresh Batra and Satya Prakash.;