Rajiv Sahai Endlaw, J. - (1.) Cm No.13461/2020 (for exemption from filing duly affirmed affidavits and requisite court fees). 1. Allowed, subject to just exceptions and as per the extant rules.
(2.) The application is disposed of. W.P.(C) 3764/2020 & CM No.13460/2020 (for stay)
(3.) The challenge by the petitioner, working as a Constable in Railway Protection Special Force (RPSF), in this petition, is to the chargesheet dated 2nd March, 2020 initiating major penalty departmental proceedings against him.;