(1.) The hearing has been conducted through video conferencing.
(2.) Allowed, subject to all just exceptions.
(3.) Applications are disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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