LAWS(DLH)-2020-9-53

UMESH KUMAR Vs. STATE

Decided On September 11, 2020
UMESH KUMAR Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) The hearing was conducted through video conferencing.

(2.) Status report has been filed and the address of the petitioner has been confirmed and found to be genuine.

(3.) Petitioner seeks regular bail in FIR No.293/2018 Police Station Patel Nagar under Sections 394/398/511/34 IPC.