JUDGEMENT
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(1.) This hearing has been done by video conferencing.
(2.) The present petition has been filed by 5 doctors who graduated their MBBS course from Lady Hardinge Medical College, Delhi. The reason for
them to approach this Court is that they graduated in 2018 but have not
received their degree-certificate till date.
(3.) It is pleaded by the Petitioners that they have approach this Court in view of the orders passed by this Court in Dhritiman Ray v. University of
Delhi [WP(C) 3945/2020] for urgently making available the degree
certificate of the Petitioner therein.;
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