JUDGEMENT
JAYANT NATH,J. -
(1.)This writ petition is filed by the petitioner as the petitioner was not allowed to participate in the First Round of Counselling for the sponsored DNB seats (Post MBBS). The petitioner seeks the following reliefs:-
"(i) Issue a writ in nature of Mandamus or any other Writ, or Orders/Directions extending the counselling period of registration and filling option/choices of available seats (S.No.1 of counselling process mentioned in Annexure P-11), allowing the Petitioner to participate therein and allotting a merit based seat in sponsored DNB seats (Post MBBS), and/or;
(ii) Issue a writ in the nature of Mandamus or any other Writ, or Orders/Directions to Respondent No. 1 to secure a seat in Post MBBS DNB course (Radio-diagnosis) in which a student either equivalent to or immediately lower to the rank of Petitioner has been allotted a seat, and/or;
(iii) Issue a writ in nature of Mandamus or any other Writ, or Orders/Directions to Respondent No. 1 to induct the Petitioner in sponsored DNB seat in Radio-diagnosis as per her merit, and/or;
(iv) Issue a writ in the nature of Mandamus or any other Writ, or Orders/Directions to Respondent No. 1 to allot a seat in Post MBBS DNB Radio-diagnosis course wherever vacant, and/or;
v) Issue a writ in the nature of Mandamus or any other Writ, or Orders/Directions to Respondent No. 1 awarding adequate compensation to the Petitioner for causing monitory as well as mental agony"
(2.)The case of the petitioner is that she completed her MBBS Course in January 2012 from Krishna Institute of Medical Sciences, Karad, Maharashtra. Upon clearing UPSC, she was appointed as a Medical Officer DHS Cadre (GDMO sub cadre) under the Health and Welfare Dept., NCT of Delhi presently being posted at Lok Nayak Hospital. It is stated that the petitioner had appeared in the NEET PG 2019 Examination, where she secured a rank of 10437. She became eligible for admission in Post Graduate course of Radio-diagnosis at Vivekanand Poly Clinic, Lucknow. However, her application was turned down on the ground that the original certificates of the petitioner were with Vardhman Mahavir Medical College, Delhi (VMMC). Certain litigations were initiated by the petitioner which may not be relevant for the present petition.
(3.)The petitioner sought permission from the Competent Authority, namely, Lok Nayak Hospital for appearing for NEET PG, 2020 Examination. The permission was duly granted, and the petitioner secured a rank of 16135.
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