JUDGEMENT
ANIL KUMAR, J. -
(1.) The petitioner, Commissioner Navodaya Vidyalaya Samiti has challenged
the order dated 3rd August, 2009 passed in O.A No.2225/2007 titled Krishan
Kumar v. Commissioner Navodaya Vidyalaya Samiti allowing the petition of the
respondent and directing the petitioner to promote the respondent as PGT
(Geography) and quashing order dated 7th August, 2007 whereby seniority was
declined to the respondent.
(2.) The respondent has been working as TGT (Social Science) in Jawahar Navodaya
Vidyalaya, Mungeshpur, Delhi and was aggrieved by the discriminatory treatment to him in not counting his seniority on inter regional transfer whereas considering the seniority of Mohd.Abutaleb who had also availed inter regional transfer. The grievance of the respondent,
before the Tribunal, was that Mohd.Abutaleb was posted at the hard and
difficult station and a request transfer was permitted and he was transferred
to Patna region. However, on transfer to Patna region he was not placed at the
bottom of the seniority of the Patna region and his seniority for promotion at
Shillong, which was a hard and difficult station was considered. In case of
respondent he was posted at Leh which is also a hard and difficult station and
on his transfer, he has been placed at the bottom of the seniority list of the
transferred region and his seniority at Leh has not been considered for promotion.
(3.) The petitioner had contended before the Tribunal that the case of
Mohd.Abutaleb was different as the transfer of Mohd.Abutaleb was not according
to his choice. The Tribunal has noted the plea of the petitioner in the counter
affidavit which did not carve any such distinction that if an employee is
transferred pursuant to his request then he will lose his seniority and
Mohd.Abutaleb was not transferred pursuant to a request made by him. The
Tribunal also rejected the plea of the petitioner that the transfer policy
carves out any distinction of foregoing of seniority only in case of the specific place of posting as per the choice of the employees.;
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