PRABHA SRIDEVAN - (1.) APPLICATION for Cancellation/Removal of the trademark "555" registered under No.150770 in Class 26.
(2.) ON the last hearing dated 24.07.2012, the counsel who appeared for the respondent submitted that they no longer appear for the applicant. The counsel had written to the respondent and to the Hon'ble Board that they will not appear, so the Registry had sent a notice directly to the applicant and it has been received by them. The acknowledgement card is also received by the Registry, but there is no appearance on behalf of the applicant. Accordingly, ORA/31/2007/TM/DEL is dismissed for non -prosecution. M.P. No.2/2011 is disposed of.;