DRUG ACTION FORUM Vs. UNION OF INDIA
LAWS(SC)-1999-7-5
SUPREME COURT OF INDIA
Decided on July 30,1999

DRUG ACTION FORUM Appellant
VERSUS
UNION OF INDIA Respondents

JUDGEMENT

- (1.) At the request of MR. K N Rawal, asg this matter is adjourned to 9-8-99, who will inform the court as to the safeguard which can be provided in case the court allows the export of the formulation of Analgin.;


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