PEOPLE UNITED FOR BETTER LIVING CALCUTTA Vs. DIMPLE VINCOM PRIVATE LIMITED

LAWS(SC)-1999-4-133

SUPREME COURT OF INDIA (FROM: CALCUTTA)

Decided on April 16,1999

People United For Better Living Calcutta Appellant

VERSUS

Dimple Vincom Private Limited Respondents

- (1.) Permission to file Special Leave Petition is granted.
(2.) Delay condoned.
(3.) Leave granted.;