JALDHAR SINGH Vs. STATE OF UTTAR PRADESH
LAWS(SC)-1999-7-38
SUPREME COURT OF INDIA
Decided on
July 14,1999
JALDHAR SINGH
Appellant
VERSUS
STATE OF UTTAR PRADESH
Respondents
JUDGEMENT
-
(1.) ISSUE notice
(2.) LEAVE to serve Dasti. Returnable after four weeks.;
(2.) LEAVE to serve Dasti. Returnable after four weeks.;
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