STATE OF KARNATAKA Vs. STATE OF ANDHRA PRADESH
LAWS(SC)-1999-7-34
SUPREME COURT OF INDIA
Decided on July 20,1999

STATE OF KARNATAKA Appellant
VERSUS
STATE OF ANDHRA PRADESH Respondents

JUDGEMENT

- (1.) As jointly agreed to by learned counsel for the parties, list the applications together with the Suits on 7/9/1999 for directions for listing.;


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