STATE OF TAMIL NADU Vs. N SASIKALA

LAWS(SC)-1999-1-75

SUPREME COURT OF INDIA

Decided on January 11,1999

STATE OF TAMIL NADU Appellant

VERSUS

N.SASIKALA Respondents

- (1.) LEAVE granted. Liberty to mention of early date before Hon'ble the chief justice for fixation of hearing.
(2.) NO stay.;