NARENDRA NATH AGGARWAL Vs. U O I

LAWS(SC)-1999-7-37

SUPREME COURT OF INDIA

Decided on July 14,1999

NARENDRA NATH AGGARWAL Appellant

VERSUS

UNION OF INDIA Respondents

- (1.) . Issue notice. MR.B.K. Prasad takes after 4 weeks. notice on behalf of respondent No. 1. List;