J JAYALALITHA Vs. STATE
LAWS(SC)-1999-5-107
SUPREME COURT OF INDIA
Decided on May 12,1999
J.JAYALALITHA
Appellant
VERSUS
STATE BY D.S.P.,CB,CID.CHENNAI
Respondents
JUDGEMENT
- (1.) THE Special Leave Petition is dismissed.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.