SITA RAM SINGH Vs. RAM KISHORI DEVI
LAWS(SC)-1999-1-10
SUPREME COURT OF INDIA (FROM: PATNA)
Decided on January 18,1999

SITA RAM SINGH Appellant
VERSUS
RAM KISHORI DEVI Respondents

JUDGEMENT

- (1.) Leave granted.
(2.) This appeal is directed against the dismissal of LPA No. 436 of 1995 on 9-1-1998 on the ground that the same was barred by 443 days.
(3.) We have perused the record and heard learned counsel for the parties.;


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