- (1.) . Having heard Mr. J.K. Jain who is present before us pursuant to the notice issued to him today, we direct that today's 8.00 p.m. telecast of the Opinion/Exit Poll on Jain Satellite Television shall be deferred till further orders.
(2.) . This order is taken notice of by Mr. Jain who is present in the court. . All these I.As. to be listed on 9/9/1999. . Mr. Jain also takes notice of the hearing fixed tomorrow.;