BHARAT BUILDER PRIVATE LIMITED Vs. PARIJAT FLAT OWNERS COOP HOUSING SOCIETY LIMITED

LAWS(SC)-1999-4-103

SUPREME COURT OF INDIA (FROM: BOMBAY)

Decided on April 09,1999

Bharat Builder Private Limited Appellant

VERSUS

Parijat Flat Owners Coop Housing Society Limited Respondents

JUDGEMENT

- (1.) The respondent appears.
(2.) Leave granted.
(3.) The order under challenge was passed by a Division Bench of the High Court at Bombay on a review application in the following circumstances.;

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