NARMADA NURSERY K G AND JUNIOR SCHOOL M P Vs. REGIONAL PROVIDENT FUND COMMISSIONER
LAWS(SC)-1999-12-88
SUPREME COURT OF INDIA (FROM: MADHYA PRADESH)
Decided on
December 15,1999
NARMADA NURSERY K.G.AND JUNIOR SCHOOL,MADHYA PRADESH
Appellant
VERSUS
REGIONAL PROVIDENT FUND COMMISSIONER
Respondents
JUDGEMENT
-
(1.) Though both the respondents have been served, they have not thought it fit to appear and oppose this proceeding.
(2.) Leave granted.
(3.) Heard learned counsel for the appellant.;
(2.) Leave granted.
(3.) Heard learned counsel for the appellant.;
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