ANIL KUMAR Vs. SURINDER KUMAR
LAWS(SC)-1999-12-127
SUPREME COURT OF INDIA
Decided on December 14,1999

ANIL KUMAR Appellant
VERSUS
SURINDER KUMAR Respondents

JUDGEMENT

- (1.) Leave granted.
(2.) We have heard learned Counsel for the parties finally in this appeal.
(3.) There is a happy development in this appeal. The parties, who are brothers, have seen their way out and have compromised the matter.;


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