WATCHDOGS INTL THRO ITS PRESIDENT Vs. UNION OF INDIA
LAWS(SC)-1999-7-4
SUPREME COURT OF INDIA
Decided on July 29,1999

WATCH DOGS INTERNATIONAL THROUGH ITS PRESIDENT Appellant
VERSUS
UNION OF INDIA Respondents

JUDGEMENT

- (1.) Mrs. K. Amreshwari, learned senior counsel appearing for the Delhi government states that the Committee has already prepared a draft report (Delhi Prisoner Manual) which is being examined and will be Finalised within 3 months. The said report/manual be produced within 3 months from today.
(2.) Put up the matter after 3 months.;


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