V M SINGH Vs. STATE OF UTTAR PRADESH

LAWS(SC)-1999-1-74

SUPREME COURT OF INDIA

Decided on January 18,1999

V.M.SINGH Appellant

VERSUS

STATE OF UTTAR PRADESH Respondents

- (1.) Issue notice to Respondents 1 and 2 returnable after four weeks. Ms. Indu malhotra is appointed amicus curiae to assist the court.;