TARAK SINGH Vs. JYOTI BASU
LAWS(SC)-1999-5-1
SUPREME COURT OF INDIA
Decided on May 10,1999

TARAK SINGH Appellant
VERSUS
JYOTI BASU Respondents

JUDGEMENT

- (1.) Issue notice. Liberty to file additional documents.
(2.) List both the matters together.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.