BALDEVBHAI GOPALBHAI PATEL Vs. K M V COOP HSG SOCIETY LIMITED

LAWS(SC)-1999-2-23

SUPREME COURT OF INDIA (FROM: GUJARAT)

Decided on February 12,1999

Baldevbhai Gopalbhai Patel Appellant

VERSUS

K M V Coop Hsg Society Limited Respondents

JUDGEMENT

- (1.) Delay condoned. Civil Appeal No. 4495 of 1998 admitted.
(2.) Leave granted in SLP (C) No. 10336 of 1998.
(3.) Heard counsel for both the parties.;

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