GIANENDRA KUMAR AGGARWAL Vs. UNION OF INDIA
LAWS(SC)-1999-7-53
SUPREME COURT OF INDIA
Decided on July 19,1999

GIANENDRA KUMAR AGGARWAL Appellant
VERSUS
UNION OF INDIA Respondents

JUDGEMENT

- (1.) THIS writ petition is frivolous. It is accordingly dismissed with costs of Rs. 5.000.00 - which is to be deposited with the Supreme Court Legal Services Committee.;


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