STATE OF ANDHRA PRADESH Vs. M POSHETTY

LAWS(SC)-1999-12-47

SUPREME COURT OF INDIA (FROM: ANDHRA PRADESH)

Decided on December 16,1999

STATE OF ANDHRA PRADESH Appellant

VERSUS

M. Poshetty Respondents

- (1.) Service is complete.
(2.) Leave granted.
(3.) Nobody is appearing for the respondent.;