SHIVAJI UNIVERSITY Vs. BHARTI VIDYAPEETH THOUGH JOINT SECRETARY
LAWS(SC)-1999-3-57
SUPREME COURT OF INDIA (FROM: BOMBAY)
Decided on
March 16,1999
SHIVAJI UNIVERSITY THROUGH DIRECTOR
Appellant
VERSUS
BHARTI VIDYAPEETH THOUGH JOINT SECRETARY
Respondents
JUDGEMENT
Bharucha, J. -
(1.) Delay condoned.
(2.) Leave granted.
(3.) The order under challenge was passed by a Division Bench of the High Court of Bombay.;
(2.) Leave granted.
(3.) The order under challenge was passed by a Division Bench of the High Court of Bombay.;
Copyright © Regent Computronics Pvt.Ltd.