JUDGEMENT
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(1.) Mr. R.K. Garg, Senior Advocate will serve Union Carbide Corporation and Union Carbide India Ltd. by Court or Service and will file an affidavit of service immediately, in all these matters.
W.P. No. 281189
(2.) Ms. Indira Jaising, Senior Advocate on behalf of the petitioner states that this petition is confined to prayer (a) only and the grounds I are relevant for prayer (a) only. The other grounds made in this petition have not been agitated. This will not prejudice the rights of the petitioner, if any, to press other grounds in appropriate forum.
(3.) Issue notice.;
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