SURENDER KUMAR LENKA & ORS. P.C. JAINA Vs. K.V. KRISHNAMURTHY AND HARISH CHANDRA MISRA
LAWS(SC)-1989-8-69
SUPREME COURT OF INDIA
Decided on August 28,1989

Surender Kumar Lenka And Ors. P.C. Jaina Appellant
VERSUS
K.V. Krishnamurthy And Harish Chandra Misra Respondents

JUDGEMENT

- (1.) Sarat Chandra Nayak and others similarly situated applicants should be admitted to the Para-Medical Workers Training Courses at the Regional Leprosy Training and Research Institute, Aska which are scheduled to be started from September 1, 1989 as per orders of this court dated January 6, 1989. The order should be complied forthwith. CONTEMPT PETITION NO.44/89:
(2.) The matter is adjourned for three weeks.;


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