N KRISHNAMMAL Vs. R EKAMBARAM
LAWS(SC)-1979-4-7
SUPREME COURT OF INDIA (FROM: MADRAS)
Decided on April 16,1979

N.KRISHNAMMAL Appellant
VERSUS
R.EKAMBARAM Respondents

JUDGEMENT

R. S. Sarkaria, J. - (1.) This appeal by certificate is directed against an Appellant Judgment and Decree, dated November 15, 1968, of the High Court of Madras.
(2.) The facts leading to this appeal are as follows:
(3.) The following pedigree table will be helpful in understanding the relationship of the parties:;


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