NAWRATAN MAHTON Vs. STATE OF BIHAR
LAWS(SC)-1979-3-48
SUPREME COURT OF INDIA
Decided on March 07,1979

NAWRATAN MAHTON Appellant
VERSUS
STATE OF BIHAR Respondents

JUDGEMENT

- (1.) The Judgement not printed since Petitioners has beeen awarded sentence and it had been surfed.;


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