NARAYANDAS BAHURANI Vs. STATE OF MADHYA PRADESH

LAWS(SC)-1979-1-67

SUPREME COURT OF INDIA

Decided on January 24,1979

NARAYANDAS BAHURANI Appellant

VERSUS

STATE OF MADHYA PRADESH Respondents

- (1.) Ed. : No point of law involved - Case decided on facts therefore not considered.;