KERALA STATE ELECTRICITY BOARD TRIVANDRUM Vs. P S RAMACHANDRAN

LAWS(SC)-1979-2-78

SUPREME COURT OF INDIA

Decided on February 20,1979

Kerala State Electricity Board Trivandrum Appellant

VERSUS

P S Ramachandran Respondents

- (1.) Reversion - Case held governed by (1979) 2 SCC 150- Appeal dismissed - No other point of law discussed therefore not considered.;