COMMISSIONER OF INCOME TAX Vs. TRIDENT MINERALS

LAWS(SC)-2019-7-230

SUPREME COURT OF INDIA

Decided on July 04,2019

COMMISSIONER OF INCOME TAX Appellant

VERSUS

Trident Minerals Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag with Civil Appeal No.4094 of 2016.;