PRINCIPAL COMMISSIONER OF INCOME TAX Vs. NEW INDIA ASSURANCE CO. LTD.

LAWS(SC)-2019-10-137

SUPREME COURT OF INDIA

Decided on October 18,2019

Principal Commissioner Of Income Tax Appellant

VERSUS

NEW INDIA ASSURANCE CO. LTD. Respondents

- (1.) Delay condoned.
(2.) Leave granted.
(3.) Tag the matter along with Civil Appeal No. 7580 of 2019.;