COMMISSIONER OF INCOME TAX Vs. M/S ASSOCIATED CABLES PVT. LTD.
LAWS(SC)-2019-3-188
SUPREME COURT OF INDIA
Decided on March 08,2019

COMMISSIONER OF INCOME TAX Appellant
VERSUS
M/S Associated Cables Pvt. Ltd. Respondents

JUDGEMENT

- (1.) Delay condoned.
(2.) The special leave petition is dismissed.;


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