COMMISSIONER OF INCOME TAX Vs. M/S ASSOCIATED CABLES PVT. LTD.
LAWS(SC)-2019-3-188
SUPREME COURT OF INDIA
Decided on March 08,2019
COMMISSIONER OF INCOME TAX
Appellant
VERSUS
M/S Associated Cables Pvt. Ltd.
Respondents
JUDGEMENT
- (1.) Delay condoned.
(2.) The special leave petition is dismissed.;
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