S. KUMAR Vs. THE COMMISSIONER AND OTHERS
LAWS(SC)-2019-4-27
SUPREME COURT OF INDIA
Decided on April 08,2019

S. KUMAR Appellant
VERSUS
The Commissioner And Others Respondents

JUDGEMENT

ABHAY MANOHAR SAPRE J - (1.) Leave granted.
(2.) These appeals are filed against the final judgment and order dated 01.11.2019 in WAMD No. 1166-1209,1269,690-692, 686-689, 696-698, 1068, 1030-1051, 1334-1336, 1332-1333, 1340, 1119-1126, 1128-1135, 1160, 1164, 1165, 1426, 1166, 1212, 1112 and 1421 of 2018 passed by the High Court of judicature at Madras at Madurai whereby the Division Bench of the High Court dismissed the said writ appeals filed by the appellants herein.
(3.) A few facts need mention hereinbelow for the disposal of these appeals, which involve a short point.;


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