PRINCIPAL COMMISSIONER OF INCOME TAX Vs. GVK PROJECT AND TECHNICAL SERVICES LTD.

LAWS(SC)-2019-5-111

SUPREME COURT OF INDIA

Decided on May 03,2019

Principal Commissioner Of Income Tax Appellant

VERSUS

Gvk Project And Technical Services Ltd. Respondents

- (1.) The petition is dismissed both on the ground of delay as well as on merits.
(2.) Pending application(s), if any, stands disposed of.;