DEPUTY COMMISSIONER OF INCOME TAX Vs. PANDESARA INFRASTRUCTURE LTD.

LAWS(SC)-2019-3-223

SUPREME COURT OF INDIA

Decided on March 11,2019

DEPUTY COMMISSIONER OF INCOME TAX Appellant

VERSUS

Pandesara Infrastructure Ltd. Respondents

- (1.) Delay condoned.
(2.) The Special Leave Petition is dismissed.
(3.) However, the question of law is left open.;